Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] Daman and Diu - Subsection Section 4(1)(a) in Daman and Diu Value Added Tax Regulation, 2005 (a)in respect of goods specified in the Second Schedule, at the rate of one per cent.;