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Bombay High Court

Fortpoint Automotive Private Limited vs The State Of Maharashtra And Anr on 28 November, 2022

Author: Gauri Godse

Bench: Nitin Jamdar, Gauri Godse

                                                  3-WP-2858-2021-CONNECTED MATTERS.doc


        rrpillai
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                    WRIT PETITION NO. 2858 OF 2021
                                                    WITH
                                    WRIT PETITION NO. 2840 OF 2021
                                                    WITH
                                    WRIT PETITION NO. 2877 OF 2021
                                                    WITH
                                    WRIT PETITION NO.2834 OF 2021
                                                    WITH
                                     WRIT PETITION NO. 322 OF 2022


                        Fortpoint Automotive Private Limited       ... Petitioner
                                vs.
                        The State of Maharashtra and Anr.          ... Respondents

                                                    WITH
                                     WRIT PETITION NO. 1749 OF 2021

                        Metro Motors Auto Hangar Division          ... Petitioner
                                 vs.
                        State of Maharashtra and Ors.              ... Respondents

                        Mr Amit Jamsandekar with Mr Saiprasad Mandlik, Mr Vaibhav
                        Shukla, Mr Prabhakar Jadhav i/b VALS Legal for the Petitioner in
                        WP/2858/2021,      WP/2840/2021,      WP/2877/2021,        WP/
           Digitally
           signed by
           RAJESHWARI
                        2834/2021, WP/322/2022.
RAJESHWARI RAMESH
RAMESH     PILLAI
PILLAI     Date:
           2022.11.30
           18:04:42
           +0530                                                                     1/2
                             3-WP-2858-2021-CONNECTED MATTERS.doc

Ms Jasmine Dixit with Ms Juhi Bahirwani i/b. Veritas Legal for the
Petitioner in WP/1749/2021.
Ms Jyoti Chavan, AGP for Respondent-State in WP/2858/2021,
WP/1749/2021, WP/2840/2021 and WP/2834/2021.
Mr Himanshu Takke, AGP for the Respondent State in WP/
2877/2021.
Mr Manish Upadhye, AGP for Respondent-State in WP/322/2022.


                            CORAM : NITIN JAMDAR AND
                                       GAURI GODSE, JJ.

DATE : 28 NOVEMBER 2022 P.C.:

Learned AGP states that an Application is moved on the Administrative side for clubbing these Petitions along with other Petitions which are pending at the Aurangabad and Nagpur bench and order there upon is awaited.

2. Stand over to 4 January 2023. List the matter under the caption "For Directions".

(GAURI GODSE, J.) (NITIN JAMDAR, J.) 2/2