Bombay High Court
Fortpoint Automotive Private Limited vs The State Of Maharashtra And Anr on 28 November, 2022
Author: Gauri Godse
Bench: Nitin Jamdar, Gauri Godse
3-WP-2858-2021-CONNECTED MATTERS.doc
rrpillai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2858 OF 2021
WITH
WRIT PETITION NO. 2840 OF 2021
WITH
WRIT PETITION NO. 2877 OF 2021
WITH
WRIT PETITION NO.2834 OF 2021
WITH
WRIT PETITION NO. 322 OF 2022
Fortpoint Automotive Private Limited ... Petitioner
vs.
The State of Maharashtra and Anr. ... Respondents
WITH
WRIT PETITION NO. 1749 OF 2021
Metro Motors Auto Hangar Division ... Petitioner
vs.
State of Maharashtra and Ors. ... Respondents
Mr Amit Jamsandekar with Mr Saiprasad Mandlik, Mr Vaibhav
Shukla, Mr Prabhakar Jadhav i/b VALS Legal for the Petitioner in
WP/2858/2021, WP/2840/2021, WP/2877/2021, WP/
Digitally
signed by
RAJESHWARI
2834/2021, WP/322/2022.
RAJESHWARI RAMESH
RAMESH PILLAI
PILLAI Date:
2022.11.30
18:04:42
+0530 1/2
3-WP-2858-2021-CONNECTED MATTERS.doc
Ms Jasmine Dixit with Ms Juhi Bahirwani i/b. Veritas Legal for the
Petitioner in WP/1749/2021.
Ms Jyoti Chavan, AGP for Respondent-State in WP/2858/2021,
WP/1749/2021, WP/2840/2021 and WP/2834/2021.
Mr Himanshu Takke, AGP for the Respondent State in WP/
2877/2021.
Mr Manish Upadhye, AGP for Respondent-State in WP/322/2022.
CORAM : NITIN JAMDAR AND
GAURI GODSE, JJ.
DATE : 28 NOVEMBER 2022 P.C.:
Learned AGP states that an Application is moved on the Administrative side for clubbing these Petitions along with other Petitions which are pending at the Aurangabad and Nagpur bench and order there upon is awaited.
2. Stand over to 4 January 2023. List the matter under the caption "For Directions".
(GAURI GODSE, J.) (NITIN JAMDAR, J.) 2/2