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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(13) in Police Regulations, Calcutta, 1968

(13)
(a)Matters relating to rewards and commendations as will be ordered by the Commissioner or the Deputy Commissioner.
(b)Punishments to Police officers as will be ordered by the Commissioner or the Deputy Commissioner of Police.