Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31A] [Entire Act]

Union of India - Subsection

Section 31A(1) in The Factoring Regulation Act, 2011

(1)The Reserve Bank may, by notification, make regulations consistent with this Act to carry out the provisions of this Act.