Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Land Ports Authority of India (Lost Property) Regulations, 2015

(2)The Manager referred to in sub-regulation (1) shall maintain a register containing the description of the lost property, name, address and the signature of the person(s) handing over the lost property and of the Manager taking it over.