Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4)(i) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(i)firstly, land transferred to a person who was landless immediately before that date of such transfer and who was not related to the transferor or any member of his family;