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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(a) in The Assam State Electricity Board Engineering Service Regulations, 1973

(a)Graduate Engineers appointed by direct recruitment shall be liable to serve a minimum period of 4 years including periods spent on training into the Armed Forces or on work relating to defence efforts anywhere in India or abroad if so required. The liability to serve in the Armed Forces will be limited to the 1st 10 years of service and will not ordinarily apply to Graduate Engineers above 40 years of age. On return from such service, they shall be entitled to such monetary benefit as may be decided by the Government.