Section 14(1) in Punjab Rights of Persons with Disabilities Rules, 2019
(1)The meetings of the State Advisory Board on disability constituted under sub-section (1) of section 66 (hereinafter in this Chapter referred to as 'the Board') shall ordinarily be held in Chandigarh on such dates, as may be fixed by its Chairperson:Provided that it shall meet at least once in every six months.
