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[Cites 0, Cited by 0] [Section 218(2)] [Section 218] [Entire Act]

State of Uttar Pradesh - Subsection

Section 218(2)(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)to stimulate interest of employer and building workers in safety by organizing safety weeks, safety competition, talks and film shows on safety, preparing posters or taking similar other measures as and when required or as necessary;