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State of Tamilnadu - Section

Section 28 in Grant-in-Aid Code of the Tamil Nadu Educational Department

28. Protection from small pox.

- (i) No teacher, who is not protected from small pox, shall, without the express and previous sanction of the Director, be permanently employed in an aided institution.
(ii)
(Omitted)29. Application for aid.
- Application for first admission to aid shall be made in the prescribed from (Appendix E) to the Director through the District Educational Officer before 1st May. The application shall be accompanied by such returns as the Director may, from time to time, prescribe with the view of ascertaining the financial position of school and its eligibility for aid.