Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(xxii) in Ramchandra Chandravansi University Act, 2018

(xxii)To establish, maintain and manage halls, hostels for students and quarters for the residence of faculty and staff;