Delhi High Court - Orders
Servotech Renewable Power System Ltd vs Kulbir Singh on 14 January, 2026
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 654/2025, I.A. 23052/2025, I.A. 23199/2025, I.A.
23200/2025, I.A. 27478/2025
SERVOTECH RENEWABLE POWER SYSTEM LTD .....Plaintiff
Through: Counsel (appearance not given).
versus
KULBIR SINGH .....Defendant
Through: Mr. Abhishek & Mr. Manish Sharma,
Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 14.01.2026
1. Learned counsel for the non-applicant submits that reply to the application has been filed. However, learned counsel for the applicant submits that copy of the reply has not been received.
2. Let copy of the reply be supplied within two days from today.
3. Put up on 09.03.2026.
AVNEESH JHINGAN, J JANUARY 14, 2026 'JK' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/01/2026 at 20:37:17