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State of Telangana - Section

Section 75 in Telangana Housing Board Act, 1956

75. Penalty for contravention of any provision of Chapter VI and for obstructing lawful exercise of powers thereunder.

- Any person who contravenes any provision of Chapter VI or any rule or order made thereunder or obstructs the lawful exercise of any power conferred by or under that Chapter shall, on conviction, be punished with fine which may extend to one thousand rupees.