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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(3)where it appears to the Executive Authority that the safety measures are insufficient in the case of any well, then he may by notice, in writing, require the owner or the person executing the work to undertake such other safety measures and the same shall be complied with.