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[Cites 0, Cited by 0] [Section 2(38)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(38)(ii) in Assam General Sales Tax Act, 1993

(ii)The installation, fabrication, assembling, commissioning or repair of any plant or machinery, whether or not affixed to any building or other immovable property; or