Allahabad High Court
Satyawan Tiwari vs State Of U.P.Through Prin. Secy. Deptt. ... on 21 June, 2010
Author: S.N.H. Zaidi
Bench: S.N.H. Zaidi
Court No. - 18 Case :- SERVICE SINGLE No. - 4156 of 2010 Petitioner :- Satyawan Tiwari Respondent :- State Of U.P.Through Prin. Secy. Deptt. Of Home Lko.And Ors. Petitioner Counsel :- Pawan Kumar Pandey,G.S.Tripathi Respondent Counsel :- C.S.C Hon'ble S.N.H. Zaidi.J.
Upon perusal of the record, I do not find any urgency in the matter. List in the first week of July, 2010 as fresh. In the meanwhile, learned Standing Counsel may seek instruction. Order Date :- 21.6.2010 Kan