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Madhya Pradesh High Court

Ku. Manali Agrawal vs Antush Khandelwal on 24 November, 2015

IN MATTERS NOTIFIED AT SERIAL NOS.1 TO 64, 69,
72 TO 79, 81 TO 91, 93 TO 111, 113 TO 124, 126 TO 132,
135 AND 136 ON THE BOARD DATED 24.11.2015

24.11.2015

None for the parties. In absence of learned counsel for the parties, the case is adjourned.

List after four weeks. (P. K. Jaiswal) Judge gp