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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1)(i) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(i)The Government may appoint one of its officials as Secretary to the Board and appoint such other staff be such as it may think necessary to enable the Board to carry out its functions.