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[Cites 0, Cited by 0] [Section 11B] [Entire Act]

State of Rajasthan - Subsection

Section 11B(1) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(1)that the upper age limit mentioned above shall be relaxed by 5 years in the case of women candidates and the candidates belonging to the Scheduled Castes and the Scheduled Tribes of Rajasthan: