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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1) in New Town Kolkata Planning Area (Building) Rules, 2014

(1)Within fifteen days of the receipt of the completion notice, under Sub-Rule-(1) of Rule- 17, the Sanctioning Authority will inspect and issue within one month of the said inspection, an Occupancy Certificate in the form as specified in Schedule XI