Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(2) in The Khadi Mark Regulations, 2013 (2)The person or certified khadi institution shall be supplied Khadi Mark tag or label from time to time by the Commission for the purpose of use of the tag or label at the price fixed by the Commission.
