Section 441(4)(b) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 441(4)] [Section 441] [Entire Act]

State of Uttar Pradesh - Subsection

Section 441(4)(b) in The U.P. Co-operative Societies Rules, 1968

(b)mohalla-wise/ward-wise in a case of primary consumers society in urban areas and in areas other than urban, in accordance with the direction of the Registrar,

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State of Uttar Pradesh - Subsection

Section 441(4)(b) in The U.P. Co-operative Societies Rules, 1968