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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(c) in Telangana Government Property (Preservation, Protection and Resumption) Act, 2007

(c)possession over property enumerated in Schedule - II shall forthwith stand resumed and restored to the Government of [Telangana;] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.]