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[Cites 0, Cited by 0] [Section 2D] [Entire Act]

State of Punjab - Subsection

Section 2D(11) in Punjab Liquor Permit and Pass Rules, 1932

(11)The Customs Collector at the port and the Depot Officer shall keep a detailed record of each consignment dealt with by them under this rule in a separate register to be maintained for the purpose.