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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1)(vi) in The U.P. Participatory Irrigation Management Act, 2009

(vi)destroys or moves any level mark made, water-gauge or any apparatus fixed by the authority of a public servant or water users' association;