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State of Madhya Pradesh - Section

Section 679 in Criminal Courts - Rules and Orders

679.

The following registers shall be maintained by the nazir:-
Name of register Number of form and Schedule on which it is borne
(1) Register of property made over to the nazir in criminal cases. V-80
(2) General Cash Account II-82
(3) Contingent Cash Account II-83
(4) Classification Register V-81
(5) Register of diet-money of witnesses in criminal cases V-82