Supreme Court - Daily Orders
Banti (D) Th. Lrs. vs Ram Parkash (D) By Lrs. on 22 August, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL No(s). 872 OF 2011
BANTI (D) TH. LRS. & ORS. Appellant(s)
VERSUS
RAM PARKASH (D) BY LRS. & ORS. Respondent(s)
O R D E R
Heard.
We find no ground to interfere with the impugned order passed by the High Court.
Consequently, the appeal is dismissed. No order as to costs.
................J. (ARUN MISHRA) ................J. (MOHAN M. SHANTANAGOUDAR) NEW DELHI;
AUGUST 22, 2017
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2017.08.26
12:53:58 IST
Reason:
ITEM NO.102 COURT NO.11 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 872/2011
BANTI (D) TH. LRS. & ORS. Appellant(s)
VERSUS
RAM PARKASH (D) BY LRS. & ORS. Respondent(s)
(SHOWN IN WEEKLY LIST DATED 11-13TH JULY, 2017 BUT NOT TAKEN UP.) Date : 22-08-2017 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR For Appellant(s) Mr. Nikhil Nayyar, Adv.
Mr. Amit Gupta, Adv.
Mr. Anant A. Pavgi, Adv.
Ms. Mansi Kukreja, Adv.
Mr. Anshul Saroha, Adv.
M/s Mitter & Mitter Co., AOR For Respondent(s) Mr. Huzefa A. Ahmadi, Sr. Adv.
Mr. Hetu Arora Sethi, AOR Mr. Abhumanyu Verma, Adv.
Ms. Jaikriti, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order. Pending application, if any shall stand disposed of.
(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER (signed order is placed on the file)