Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 16 in Kerala Factories Rules, 1957 16. Record of whitewashing etc. - The record of dates on which-white washing, colour-washing, varnishing etc., are carried out shall be entered in a register maintained in Form No.7.
