Calcutta High Court (Appellete Side)
20/8/10 Sri Manik Kumar Barman vs Union Of India & Ors on 20 August, 2010
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
In The High Court at Calcutta
Constitutional Writ Jurisdiction
Appellate Side
W.P.No.11458 (W) of 2010
20/8/10 Sri Manik Kumar Barman
v.
Union of India & Ors.
Mr. B. Bhattacharyya
... for the fourth respondent.
None to press the petition. Counsel for the fourth respondent submits that there is no merit in the case. He prays for dismissal of the petition. In view of the submission the petition is dismissed. No costs. Certified xerox.
(Jayanta Kumar Biswas, J) h