Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(k) in The Punjab Co-operative Societies Rules, 1963 (k)generally to ensure the proper flow of credit and its ultimate utilisation and recovery in conformity with the objectives of the Co-operative Society concerned.
