Section 4(1)(o) in The M.P. Vyavsayik Parkisha Mandal Adihniyam, 2007

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(o)Eleven members to be nominated by the State Government who shall include :

(i)One Vice-Chancellor of a University, from the Universities of the State of Madhya Pradesh running Management courses;

(ii)One Principal or Director of an autonomous Engineering College of the State;

(iii)One Principal or Director from the private unaided Engineering Colleges of the State;

(iv)One Principal from the autonomous or Government Polytechnic Colleges of the State;

(v)One Principal or Director from the private sector institutions offering degree or diploma in Pharmacy;

(vi)One Principal or Director from the private sector institutions offering management courses;

(vii)One Principal or Director from the private sector institutions offering Computer Application Courses;

(viii)Two members of the Madhya Pradesh Legislative Assembly;

(ix)Two persons representing interests not represented otherwise :

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