Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(11) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974 (11)In respect of cases governed by section 38, rules 9 and 10 shall apply mutatis mutandis.
