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State of Odisha - Section

Section 5 in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

5. Accommodation.

- Detenus shall be kept in cells or association wards preferably the latter and may be allowed to communicate freely with other detenu detained under the same Ordinance but as far as possible shall be kept separately from other prisoners. The Superintendent of the jail may, however, confine any particular detenu or group of detenus separately, if he consider it desirable on grounds of health or for any other reasons.