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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Nagaland - Subsection

Section 21(c) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(c)record the occupier of any property belonging to, or claimed to be the property of the Company to submit to the person so authorised such accounts, books or other documents or to furnish to him such information as he may reasonably think necessary; and