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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(2)The territorial limits of Electricity Ombudsman extend to the whole of the State of Bihar, In case Commission appoints more than one Ombudsman, the Commission shall specify the territorial limits.