Section 55(2)(b) in The Haryana Electricity Reform Act, 1997

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Haryana - Subsection

Section 55(2)(b) in The Haryana Electricity Reform Act, 1997

(b)the preparation and implementation of the transfer scheme, the transfer of assets, liabilities and personnel to Generating Companies, licensees and others in the State; and

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State of Haryana - Subsection

Section 55(2)(b) in The Haryana Electricity Reform Act, 1997