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State of Karnataka - Section

Section 1 in Rajiv Gandhi University of Health Sciences Act, 1994

1. Short title, extent and commencement.

(1)This Act may be called the Rajiv Gandhi University of Health Sciences Act, 1994.
(2)It extends to the whole of the State of Karnataka.
(3)It shall come into force on such [date] [The Act came into force on 1.6.1996] as the State Government may by notification in the official Gazette, appoint.