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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(vii) in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017

(vii)"Inspecting Authority" means the Authority appointed by the Competent Authority for inspecting and scrutinizing the Admissions of the candidates made in the Unaided Minority Professional Institutions.