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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Land Licensed Cultivators Act, 2011

10. Power to remove difficulty:

- If any doubt or difficulty arises in giving effect to the provisions of this Act, the Government may, within a period of three years from the commencement of this Act, by order published in the Gazette, make such provision as appears to it to be necessary, or expedient for removing the difficulty.