Section 17(1) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020
(1)The Institute shall maintain proper accounts and other relevant records and prepare an annual statement of accounts including the balance-sheet, in such form as the Central Government may prescribe by rules, and in accordance with such general directions as may be issued by that Government, in consultation with the Comptroller and Auditor-General of India.
