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[Cites 0, Cited by 0] [Section 309] [Entire Act]

State of Uttar Pradesh - Subsection

Section 309(2) in Uttar Pradesh Municipal Corporation Act, 1959

(2)If any such work is commenced in contravention of sub-section (1) the Municipal Commissioner may cause it to be stopped forthwith and any person carrying it out to be removed from the premises by a police officer.Lighting of Streets