Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67A(1)] [Section 67A] [Entire Act]

State of West Bengal - Subsection

Section 67A(1)(g) in West Bengal Industrial Disputes Rules, 1958

(g)Printed extract of the 'Calcutta Gazette' publishing the award;