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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4)(b) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978

(b)credit of institutions' contribution, if any, to the provident fund accounts of the teachers and employees, and such portion of the balance in the account at the end of the month of July each year as exceeds the aggregate of one month's salary of the teachers and employees of the institution after meeting the liability for payment of their salaries for the period for which fees have been realised from the students shall be made over to the management for expenditure on the institution;