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Union of India - Section

Section 4 in The Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.

4. Formulation of Accreditation Standards.

(1)The Authority may prescribe warehouse accreditation standards and procedures for accreditation's. The prescribed accreditation standards and procedures shall be made part of the Warehouse Manual that shall be published by the Authority.
(2)All accreditation agencies shall be bound to follow the warehouse specific accreditation standards and warehouse specific accreditation procedures as may be prescribed by the Authority and to undergo training, if required by it.