Kerala High Court
Plaintiff vs Respondents/Defendants & Lrs. Of D6 on 31 October, 1989
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR
&
THE HONOURABLE SMT. JUSTICE P.V.ASHA
THURSDAY, THE 10TH DAY OF JULY 2014/19TH ASHADHA, 1936
AFA.No. 29 of 2001 ( )
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AGAINST THE ORDER/JUDGMENT IN OS 78/1985 of I ADDL.SUB COURT,
KOZHIKODE DATED 31-10-1989
APPELLANT(S):PLAINTIFF
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1. CHEMBOTTAMMEL DEVI, KUNNAMANGALAM AMSOM AND DESOM,
KOZHIKODE TALUK.
2. KADUNGOCHAMKANDI KAMALA, CHOOLOOR AMSOM AND DESOM,
KOZHIKODE TALUK.
BY ADV. SRI.M.C.SEN (SR.)
RESPONDENT(S): RESPONDENTS/DEFENDANTS & lrS. OF D6, 8, 10 & 12
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1. C.P.KALLIYANI, W/O. C.P. KORAPPAN, THEKKINIMADATHIL,
KUNNAMANGALAM DESOM AND DESOM, KOZHIKODE TALUK. (DIED)
2. C.P. BHARATHAN, S/O. C.P. KORAPPAN OF DO.(DIED)
3. THALATHIL LEELA, THALATHIL HOUSE, DO. POST KUNNAMANGALAM
4. C.P. SUDHAKARAN, THEKKINIMADATHIL DO., KOZHIKODE TALUK.
5. C.P. CHERUKUNHAN, S/O. KORAPPAN OF DO. DO.
6. C.P. APPU, VALAPPIL VEEDU, KUNNAMANGALAM (DIED)
7. JANU, PALLATH, CHELAVOOR POST, CALICUT.
8. SREEMATHI, D/O. DAMAYANTHI, R/AT SANKARATH POST,
THAMARASSERI
9. VISALAKSHI, D/O. KELUKUTTY, CHANGOTTUPURAM, KURAVATTOOR
AMSOM, PAYIMBRA DESOM, Kozhikode.
10. C.P.KANCHANA, KAKKAKUNIYIL, POST THALAKKULATHUR.
11. SANTHA, W/O. KARAPUTTY, CHERUKKUNNUMMAL POOTHAKANDIYIL,
KUNNAMANGALAM AMSOM AND DESOM.
12. RADHIKA, W/O. CHERAL VARIGAKSHAN, POST KULOTHARA,
CHERUMANNOOR.
13. SREEVALSAN, SUB INSPECTOR OF POLICE, KUZHALMANNAM,
PALGHAT DIST.
14. PROMOD, S/O. KARAPPUTTY, CHERUKUNNUMMAL,
POOTHAKKANDIYIL, KUNNAMANGALAM AMSOM AND DESOM.
15. PRASAD, S/O. KARAPPUTTY, DO. DO.
16. PRAVEEN, S/O. DO. DO.
17. C.P. KARTHKANIE, W/O. OF C.P. SANKARAN, KULANGOTTU HOUSE,
CHATHUKADAVU, KUNNAMANGALAM.
18. C.P. ARAVINDAN OF DO.
19. SOBHANA, W/O. ASOKAN, VALAPPIL VEEDU, KIZHAKKE NADAKKAVU,
ERANHIPALAM P.O.,KOZHIKODE.
20. SULEKHA, W/O. BALAKRISHNAN, KALACHAN VEEDU, PALAZHI,
GURUVAYOORAPPAN COLLEGE P.O.,KOZHIKODE.
21. C.P. USHAKARAN, KALANGOTTU HOUSE, CHATUHADAVU P.O.
KUNNAMANGALAM.
22. DEVIKA, W/O.KRISHNAN, MAKKADA MANAKKOTTU VEEDU,
POST OLAVANNA, P.O. KOZHIKODE - 1.
23. SUNIL KUMAR, KULANGOTTU HOUSE, CHATHUKADAVU,
KUNNAMANGALAM.
24. SUDHI KUMAR, OF DO. DO
25. SREEJA, S. KOLASSERY HOUSE, VAIDYARANGADI,
P.O. RAMANATTUKARA.
26. SREELATHA C.P., THADATHINKUZHIYIL HOUSE, BALUSSERY P.O.
27. SREENISHA C.S., COLLECTIONS, MEGHA BUILDING, KALPATTA.
28. C.P. MINI, 'RAKENDHU', VATTOLI BAZAR P.O.,
ARAPPEEDIKA, BALUSSERY.
29. SHABIN C.S., COLLECTIONS, MEGHA BUILDING, KALPETTA.
30. M.K. PRABHAVATHI, W/O. LATE SREENIVASAN, SHABIN NIVAS,
CHATHAMANGALAM P.O.
31. M. VISWANATHAN, AYALADATHIL HOUSE, KIZHAKKUMURI P.O.
KAKKDI, CALICUT.
32. CHATHUKUTTY, MANNARATH HOUSE, KIZHAKKUMURI P.O.,
KAKKODI, CALICUT.
33. M. PRAKASHAN, MANNARATH HOUSE, KIZHAKKUMURI P.O.,
KAKKODI, KOZHIKODE.
34. M. SURESAN, DEEPAK NIVAS, KIZHAKKUMURI P.O.,
KAKKODI, KOZHIKODE.
ADDL. R35: VALAPPIL CHINNAMANI, W/O. LATE APPU (6TH RESPDT.)
RESIDING AT TENTH MILE, KUNNAMANGALAM.
36. RANJINI, W/O. PURUSHU (D/O. DECEASED APPU), RESIDING AT
KANDAMPOTTAMMAL P.O. PANTHEERANKAVU, KOZHIKODE.
37. VASUMATHI, W/O. BHARATHAN (R2) DIED, THEKKINIYEDAM HOUSE,
CHATHANKAVU, KUNNAMANGALAM POST, KOZIKODE DISTRICT.
38. BABISH, DO.
39. BABITHA, ADVOCATE, DO
(APPELLANT NOS.1 AND 2 AND RESPONDENTS 2 TO 5 ARE RECORDED AS THE
LEGAL REPRESENTATIVES OF DECEAED FIRST RESPONDENT AS PER ORDER
DT.20.10.2000 ON MEMO CF NO.10525/2000 DT.4.10.2000)
ADDL. R37 TO 39 IMPLEADED AS LEGAL REPRRESENTATIVES OF DECEASED
SECOND RESPONDENT AS PER ORDER IN I.A. NO.3278/2009 DT.2.6.2014
ADDL. 35 AND 36 IMPLEADED AS LEGAL REPRESENTATIVES OF DECEASED SIXTH
RESPONDENT AS PER ORDER IN I.A. NO.2777/2004 DT. 10.7.2014)
R,R11TO16 &31 TO 34 BY ADV. SRI.T. KRISHNAN UNNI (SR)
R,R20 BY ADV. SRI.K.A.SALIL NARAYANAN
R,R25 TO R30 BY ADV. SRI.MILLU DANDAPANI
R,R8 BY ADV. SRI.V.S.CHANDRASEKHARAN
R,R8 BY ADV. SMT.LEKSHMI SWAMINATHAN
R37&38 BY ADV. SRI.A.ARUNKUMAR
R37&38 BY ADV. SRI.PRADEESH MATHEW
THIS APPEAL FROM FIRST APPEAL HAVING BEEN FINALLY HEARD ON
10-07-2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
T.R.RAMACHANDRAN NAIR &
P.V. ASHA, JJ.
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A.F.A.No.29 of 2001
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DATEDTHIS THE 10TH DAY OF JULY,2014
JUDGMENT
Ramachandran Nair, J.
This appeal is filed against the judgment and decree in O.S. No.78/1985 on the file of the Sub Court, Kozhikode. The plaintiffs are the appellants. Learned Senior Counsel for the appellants submits that the parties have entered into a compromise and a compromise petition has been filed before the court below.
We direct the court below to consider the compromise petition and pass appropriate orders.
The appeal is disposed of as above. No costs.
(T.R.RAMACHANDRAN NAIR, JUDGE) (P.V.ASHA, JUDGE) kav/ No./2013 -2- T.R.RAMACHANDRANNAIR & P.V.ASHA, JJ.
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JUDGMENT 10TH DAY OF JUly, 2014