Jammu & Kashmir High Court
Walmart India Private Limited vs Assessing Authority Commercial Tax on 22 November, 2019
Author: Rajesh Bindal
Bench: Rajesh Bindal
HIGH COURT OF JAMMU AND KASHMIR Sr. No. 6
AT JAMMU
STR No. 2/2019
c/w
SRT No. 3/2019
STR No. 4/2019
STR No. 5/2019
Walmart India Private Limited
...Appellant/Petitioner(s)
Through :- None.
V/s
Assessing Authority Commercial Tax
Circle Jammu and another
...Respondent(s)
Through :- Mr. D. C. Raina, Advocate General with
Mr. A. M. Malik, Dy. AG.
HON'BLE THE CHIEF JUSTICE
Coram:
HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
ORDER
The record from the J&K State Sales Tax (Appellate) Tribunal, Jammu has not been received.
Let the same be called for before the next date of hearing. List on 4th March, 2020.
(RAJESH BINDAL) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Jammu
22.11.2019
Karam Chand
KARAM CHAND
2019.11.25 14:54
I attest to the accuracy and
integrity of this document