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Jammu & Kashmir High Court

Walmart India Private Limited vs Assessing Authority Commercial Tax on 22 November, 2019

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                 HIGH COURT OF JAMMU AND KASHMIR                     Sr. No. 6
                                            AT JAMMU

                                                                         STR No. 2/2019
                                                                         c/w
                                                                         SRT No. 3/2019
                                                                         STR No. 4/2019
                                                                         STR No. 5/2019

           Walmart India Private Limited
                                                                   ...Appellant/Petitioner(s)


                                        Through :- None.

                                                V/s

           Assessing Authority Commercial Tax
           Circle Jammu and another
                                                                         ...Respondent(s)

                                        Through :- Mr. D. C. Raina, Advocate General with
                                                   Mr. A. M. Malik, Dy. AG.


                                  HON'BLE THE CHIEF JUSTICE
                Coram:
                                  HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE


                                                ORDER

The record from the J&K State Sales Tax (Appellate) Tribunal, Jammu has not been received.

Let the same be called for before the next date of hearing. List on 4th March, 2020.




                                                (RAJESH BINDAL)               (GITA MITTAL)
                                                         JUDGE                 CHIEF JUSTICE
           Jammu
           22.11.2019
           Karam Chand




KARAM CHAND
2019.11.25 14:54
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