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Chattisgarh High Court

M/S Parle Agro Private Limited vs State Of Chhattisgarh on 14 October, 2022

           HIGH COURT OF CHHATTISGARH, BILASPUR
                              Order Sheet
                        WPT No. 20 of 2021
     M/s Parle Agro Private Limited Versus State Of Chhattisgarh




14/10/2022

Mr. H.C. Dharmadhikari, Advocate with Mr. Ashish Surana and Ms. Lalita S. Phakde, Advocate.

Mr. Amrito Das, Addl. A.G. for the State. As prayed by learned counsel for the petitioner, list this case on 15 th November 2022.

Sd/---

(Parth Prateem Sahu) Judge Praveen