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State of Tamilnadu - Section

Section 4 in The Tamil Nadu Advocates' Clerks Welfare Fund Rules, 2000

4. Recognition and registration of the Advocates' Clerks Association.

(1)Every application for recognition and registration of the Advocates' Clerks Association shall be made in Form No. 1 to me Committee.
(2)The Committee shall, after holding such enquiry as it deems fit, issue a certificate of recognition and registration of the Advocates Clerks Association in Form No. 2.