Supreme Court - Daily Orders
Cmj University vs The State Of Meghalaya on 13 December, 2017
ITEM NO.61 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 21890/2017
CMJ UNIVERSITY & ORS. Petitioner(s)
VERSUS
THE STATE OF MEGHALAYA & ORS. Respondent(s)
Date : 13-12-2017 This petition was called on for hearing today.
For Petitioner(s) Mr.Suryanaryana Singh,Adv.
Ms. Pragati Neekhra, AOR
For Respondent(s) Ms. Aswathy Menon,Adv.
Ms. Anne Mathew, AOR
UPON hearing the counsel the Court made the following
O R D E R
All the respondents have already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.12.14 14:52:49 IST Reason: