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Supreme Court - Daily Orders

Cmj University vs The State Of Meghalaya on 13 December, 2017

     ITEM NO.61                         REGISTRAR COURT. 2                 SECTION XIV

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Petition(s) for Special Leave to Appeal (C)                  No(s).   21890/2017

     CMJ UNIVERSITY & ORS.                                               Petitioner(s)

                                                   VERSUS

     THE STATE OF MEGHALAYA & ORS.                                       Respondent(s)



     Date : 13-12-2017 This petition was called on for hearing today.



     For Petitioner(s)                 Mr.Suryanaryana Singh,Adv.
                                       Ms. Pragati Neekhra, AOR

     For Respondent(s)                 Ms. Aswathy Menon,Adv.
                                       Ms. Anne Mathew, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

All the respondents have already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.12.14 14:52:49 IST Reason: