Section 2001 in Delhi High Court Intellectual Property Rights Division Rules, 2022
2001.
;(f)Civil Appeal (Comm. IPD-SCD) under The Semiconductor Integrated Circuits Layout-DesignAct, 2000;(g)Civil Appeal (Comm. IPD-DE) under Designs Act, 2000;(h)Civil Appeal (Comm. IPD-IT) under Information Technology Act, 2000;(ii)Civil Original PetitionsNomenclature:(a)Civil Original (Comm. IPD-TM)under Trade Marks Act, 1999;(b)Civil Original(Comm. IPD-CR)under Copyright Act, 1957;(c)Civil Original(Comm.IPD-PAT)under Patents Act, 1970;(d)Civil Original (Comm. IPD-GI)under Geographical Indications of Goods (registration andProtection) Act, 1999;(e)Civil Original(Comm. IPD-PV)under Protection of Plant Varieties and Farmers Right Act,
